Delhi High Court - Orders
Apl Apollo Tubes Limited vs Supreme Colour Roofing And Decking ... on 21 November, 2023
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 428/2023
APL APOLLO TUBES LIMITED ..... Plaintiff
Through: None
versus
SUPREME COLOUR ROOFING AND
DECKING PRIVATE LIMITED ..... Defendant
Through: Mr. Sagar Chandra, Mr.
Yashasvi Gupta and Mr. Om Ram, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 21.11.2023 I.A. 11420/2023(Order XXXIX Rules 1 and 2 of the CPC)
1. There is no appearance on behalf of the plaintiff.
2. Pleadings in this application are complete.
3. List before the Court on 20 February 2024 for disposal at the end of the board.
I.A. 23115/2023 (for condonation of delay of 15 days in filing replication)
4. This is an application seeking condonation of delay of 15 days in filing replication. Mr. Sagar Chandra, learned Counsel for the defendant does not oppose the application.
5. The delay is accordingly condoned.
CS(COMM) 428/2023 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/11/2023 at 23:54:21 CS(COMM) 428/2023
6. List before the learned Joint Registrar (Judicial) for completion of the pleadings, admission and denial of documents and marking of exhibits on the date already fixed i.e. 7 December 2023, whereafter the matter would be placed before the Court for case management hearing and further proceedings.
C.HARI SHANKAR, J NOVEMBER 21, 2023 rb Click here to check corrigendum, if any CS(COMM) 428/2023 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/11/2023 at 23:54:21