Bombay High Court
Ostwal Park Bldg. No. Vii Co-Op. ... vs The State Of Maharashtra Thr. Gp And Ors on 4 May, 2022
Author: Abhay Ahuja
Bench: A.A. Sayed, Abhay Ahuja
k 1/1 908 wp 5516.21 as.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.5516 OF 2021
Ostwal Park Bldg. No.VII Co-op. Hous. Soc. Limited ....Petitioner
V/S
The State of Maharashtra & Ors. ....Respondents
...
Mr. K.B. Adyanathaya for the Petitioner.
Mr. A.A. Alaspurkar, AGP for the Respondent Nos.1 and 2-State.
Mr. Mayuresh Lagu for Respondent Nos.3 and 4-Corporation.
...
CORAM : A.A. SAYED &
ABHAY AHUJA, JJ.
DATE : 4 MAY 2022.
P.C.:
1 The Respondent-Corporation to file Affidavit-in-Reply on or before 14 June 2022 with a copy to the other side. Rejoinder, if any, before the next date.
2 List the Petition on 27 June 2022.
(ABHAY AHUJA, J.) (A.A. SAYED, J.) katkam Digitally signed by SUDARSHAN SUDARSHAN RAJALINGAM RAJALINGAM KATKAM KATKAM Date: 2022.05.05 20:29:39 +0530 1/1