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Bombay High Court

Ostwal Park Bldg. No. Vii Co-Op. ... vs The State Of Maharashtra Thr. Gp And Ors on 4 May, 2022

Author: Abhay Ahuja

Bench: A.A. Sayed, Abhay Ahuja

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                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION
                                      WRIT PETITION NO.5516 OF 2021


         Ostwal Park Bldg. No.VII Co-op. Hous. Soc. Limited           ....Petitioner
              V/S
         The State of Maharashtra & Ors.                              ....Respondents
                                            ...

         Mr. K.B. Adyanathaya for the Petitioner.
         Mr. A.A. Alaspurkar, AGP for the Respondent Nos.1 and 2-State.
         Mr. Mayuresh Lagu for Respondent Nos.3 and 4-Corporation.

                                                   ...

                                              CORAM : A.A. SAYED &
                                                      ABHAY AHUJA, JJ.

DATE : 4 MAY 2022.

P.C.:

1 The Respondent-Corporation to file Affidavit-in-Reply on or before 14 June 2022 with a copy to the other side. Rejoinder, if any, before the next date.
2 List the Petition on 27 June 2022.

(ABHAY AHUJA, J.) (A.A. SAYED, J.) katkam Digitally signed by SUDARSHAN SUDARSHAN RAJALINGAM RAJALINGAM KATKAM KATKAM Date: 2022.05.05 20:29:39 +0530 1/1