Bombay High Court
Vrs Foods Limited vs The State Of Mah. Thr Prin. Sec. Dept. Of ... on 30 October, 2023
Bench: B.P. Colabawalla, M. M. Sathaye
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 10540 OF 2023
Vrs Foods Limited ....PETITIONER
V/S
The State Of Mah. Thr Prin. Sec. Dept. Of Agri.
....RESPONDENT
Animal Husb., Dairy Dev. And Fish. And Ors And Ors CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 30th October, 2023 P.C. :
Due to paucity of time, stand over to 19/12/2023. Interim order, if any, to continue till then.
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