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Bombay High Court

Dvb Group Merchant Bank (Asia) Ltd vs Mv Msc Clementina (Imo No. 8511316) And 4 ... on 21 February, 2023

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                9 13 14-IA346-2020INADMS41-2015+.DOC

                                                                             Santosh
                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ADMIRALTY AND VICE ADMIRALTY JURISDICTION


                                INTERIM APPLICATION NO. 346 OF 2020
                                                IN
                                   ADMIRALTY SUIT NO. 41 OF 2015
SANTOSH
SUBHASH
KULKARNI              Ramamoorthy Pillai                           ...Applicant
Digitally signed by
SANTOSH SUBHASH       In the matter between
KULKARNI
Date: 2023.02.22
10:56:48 +0530
                      DVB Group Merchant Bank (Asia) Ltd.             ...Plaintiff
                                           Versus
                      M. V. "Malaviya Twenty Three" IMO
                      9299082 & ors.                              ...Defendants
                                                  AND
                                INTERIM APPLICATION NO. 1458 OF 2021
                                                   IN
                                    ADMIRALTY SUIT NO. 41 OF 2015

                      DVB Group Merchant Bank (Asia) Ltd. &
                      Anr.                                        ...Applicants
                      In the matter between
                      DVB Group Merchant Bank (Asia) Ltd. &
                      Anr.                                           ...Plaintiffs
                                           Versus
                      M. V. "Malaviya Twenty Three" IMO
                      9299082 & ors.                              ...Defendants
                                                  AND
                                INTERIM APPLICATION NO. 2521 OF 2021
                                                   IN
                                    ADMIRALTY SUIT NO. 41 OF 2015

                      Lekkumana Moorthy C. Pillai                      ...Applicant
                      In the matter between
                      DVB Group Merchant Bank (Asia) Ltd. &
                      Anr.                                             ...Plaintiffs
                                           Versus
                      M. V. "Malaviya Twenty Three" IMO
                      9299082 & ors.                                 ...Defendants

                      Mr. Pranav Desai, a/w Ms. Pratiksha Avahad, i/b Mulla and
                            Mulla CBC, for the Applicant.
                      Mr. Kunal Gaikwad, for the Crew Members.
                                                   1/2
                             9 13 14-IA346-2020INADMS41-2015+.DOC



                              CORAM:     N. J. JAMADAR, J.

DATED : 21st FEBRUARY, 2023 PC:-

1. Heard the learned Counsel for the parties.
2. List all these applications alongwith Official Liquidator's Report No.12 of 2022, on 15th March, 2023.

[N. J. JAMADAR, J.] 2/2