Bombay High Court
Dvb Group Merchant Bank (Asia) Ltd vs Mv Msc Clementina (Imo No. 8511316) And 4 ... on 21 February, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
9 13 14-IA346-2020INADMS41-2015+.DOC
Santosh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ADMIRALTY AND VICE ADMIRALTY JURISDICTION
INTERIM APPLICATION NO. 346 OF 2020
IN
ADMIRALTY SUIT NO. 41 OF 2015
SANTOSH
SUBHASH
KULKARNI Ramamoorthy Pillai ...Applicant
Digitally signed by
SANTOSH SUBHASH In the matter between
KULKARNI
Date: 2023.02.22
10:56:48 +0530
DVB Group Merchant Bank (Asia) Ltd. ...Plaintiff
Versus
M. V. "Malaviya Twenty Three" IMO
9299082 & ors. ...Defendants
AND
INTERIM APPLICATION NO. 1458 OF 2021
IN
ADMIRALTY SUIT NO. 41 OF 2015
DVB Group Merchant Bank (Asia) Ltd. &
Anr. ...Applicants
In the matter between
DVB Group Merchant Bank (Asia) Ltd. &
Anr. ...Plaintiffs
Versus
M. V. "Malaviya Twenty Three" IMO
9299082 & ors. ...Defendants
AND
INTERIM APPLICATION NO. 2521 OF 2021
IN
ADMIRALTY SUIT NO. 41 OF 2015
Lekkumana Moorthy C. Pillai ...Applicant
In the matter between
DVB Group Merchant Bank (Asia) Ltd. &
Anr. ...Plaintiffs
Versus
M. V. "Malaviya Twenty Three" IMO
9299082 & ors. ...Defendants
Mr. Pranav Desai, a/w Ms. Pratiksha Avahad, i/b Mulla and
Mulla CBC, for the Applicant.
Mr. Kunal Gaikwad, for the Crew Members.
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9 13 14-IA346-2020INADMS41-2015+.DOC
CORAM: N. J. JAMADAR, J.
DATED : 21st FEBRUARY, 2023 PC:-
1. Heard the learned Counsel for the parties.
2. List all these applications alongwith Official Liquidator's Report No.12 of 2022, on 15th March, 2023.
[N. J. JAMADAR, J.] 2/2