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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(6) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(6)Where the licensee shifts his residence to another place within the said ten kilometers or shifts his residence beyond the said distance, he shall within a fortnight of shifting to the new residence, intimate the new' address to the officer-in-charge of the sanctuary or National park.