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[Cites 0, Cited by 79] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

(3)No street vendor shall be evicted or, as the case may be, relocated till the survey specified under sub-section (1) has been completed and the certificate of vending is issued to all street vendors.