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Kerala High Court

V.A.K.Thangal vs The Block Development Officer on 22 October, 2009

Bench: C.N.Ramachandran Nair, V.K.Mohanan

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WA.No. 1245 of 2007()


1. V.A.K.THANGAL, AGED 46 YEARS,
                      ...  Petitioner
2. SRI.T.P.MOHAMMED, S/O.T.P.VEERAN,

                        Vs



1. THE BLOCK DEVELOPMENT OFFICER,
                       ...       Respondent

2. SRI.K.V.RAJENDRAN, MEMBER,

3. SRI.M.ALAVI, MEMBER, WANDOOR GRAMA

4. THE STATE ELECTION  COMMISSION,

5. THE WANDOOR GRAMA PANCHAYAT, MALAPPURAM

                For Petitioner  :SRI.K.RAMAKUMAR (SR.)

                For Respondent  :SRI.MURALI PURUSHOTHAMAN, SC,K.S.E.COMM

The Hon'ble MR. Justice C.N.RAMACHANDRAN NAIR
The Hon'ble MR. Justice V.K.MOHANAN

 Dated :22/10/2009

 O R D E R
           C.N. RAMACHANDRAN NAIR &
                  V.K.MOHANAN, JJ.
         ----------------------------------------
                W.A. No.1245 OF 2007
         ----------------------------------------
       Dated, the 22nd day of October, 2009

                      JUDGMENT

Ramachandran Nair, J.

What was challenged in the writ petition was a proposal to move a no-confidence motion against the President and Vice President of 5th respondent Grama Panchayath. It is now conceded that the resolution was in fact moved and got the same passed. In the circumstances, the Writ Appeal has become infructuous and the same is closed.

C.N.RAMACHANDRAN NAIR JUDGE V.K.MOHANAN, JUDGE kvm/-

-:2:-

V.K.MOHANAN, J.

O.P.No. JUDGMENT -:3:- Dated:..