Uttarakhand High Court
Commissioner Of Income Tax ( ... vs Ensco Maritime Limited on 16 April, 2015
Author: K.M. Joseph
Bench: K.M. Joseph, V.K. Bist
I.T.A. No. 22 of 2015 Hon'ble K.M. Joseph, C.J.
Hon'ble V.K. Bist, J. Mr. H.M. Bhatia, Advocate for the appellant.
Admit.
Notice on substantial question of law nos.1, 2 85 3. (V.K. Bist, J.) (K.M. Joseph, C.J.) 16.04.2015 Arpan