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Uttarakhand High Court

Commissioner Of Income Tax ( ... vs Ensco Maritime Limited on 16 April, 2015

Author: K.M. Joseph

Bench: K.M. Joseph, V.K. Bist

I.T.A. No. 22 of 2015
Hon'ble K.M. Joseph, C.J.

Hon'ble V.K. Bist, J. Mr. H.M. Bhatia, Advocate for the appellant.

Admit.

Notice on substantial question of law nos.1, 2 85 3. (V.K. Bist, J.) (K.M. Joseph, C.J.) 16.04.2015 Arpan