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[Cites 0, Cited by 0] [Section 79(8)] [Section 79] [Entire Act]

State of Kerala - Subsection

Section 79(8)(b) in Kerala Factories Rules, 1957

(b)Flammable liquids shall be stored in closed containers and in limited quantities in well ventilated rooms of fire resisting construction which are isolated from the remainder of the building by fire walls and self closing fire doors.