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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(21) in The Maharaja Sayajirao University of Baroda Act, 1949

(21)to co-operate with other universities, bodies, authorities, or associations, in or outside the University Area, which may have been formed for advancement of learning, science or research, or for the dissemination of knowledge, or for the physical and moral welfare of students, in such manner and for such purpose as the University may determine;