Himachal Pradesh High Court
Pushkar Kashmiri vs . Ashmin Kashmiri on 31 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Pushkar Kashmiri vs. Ashmin Kashmiri .
Cr.Rev. No.301 of 2019 31.03.2022 Present: Mr. Arjun K. Lall, Advocate, for the petitioner.
Mr. Anand Sharma, Advocate, for the respondent.
Report of learned Mediator has been received, whereby it has been informed that matter could not be settled in the mediation. Learned counsel for the parties have endorsed the said fact.
List for consideration after four weeks.
(Vivek Singh Thakur) Judge March 31, 2022 (veena) ::: Downloaded on - 31/03/2022 20:16:13 :::CIS