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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 23(3)(d) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(d)any other charges which has been levied in compliance with the provisions of these regulations and,