Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 1 in Orissa Universities Act, 1989 1. Short title, extent and commencement. (1)This Act may be called the Orissa Universities Act, 1989.(2)It shall extend to the whole of State of Orissa.(3)It shall be deemed to have come into force on the 15th day of November, 1988.
