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State of Uttar Pradesh - Section

Section 14 in The U.P. Directorate of Geology and Mining Ministerial Service Rules, 1978

14. Determination of vacancies.

- The appointing authority shall determine the number of vacancies to be filled during the course of the year, as also the number of vacancies to be reserved for candidate belonging to scheduled caste, scheduled tribes and other categories, under rule 6. He shall intimate the vacancies in the posts to which recruitment is to be made in accordance with the Subordinate Office Ministerial Staff (Direct Recruitment) Rules, 1975 to the District Selection Committee and in respect of the other post of Stenographer to be filled by direct recruitment to the Employment Exchange in accordance with Rules or orders for the time being in force.