Madhya Pradesh High Court
Family Planning Association Of India vs Mohan Manohar Mule on 20 November, 2019
Author: Anjuli Palo
Bench: Anjuli Palo
1 FA-612-2017 The High Court Of Madhya Pradesh FA-612-2017 (FAMILY PLANNING ASSOCIATION OF INDIA Vs MOHAN MANOHAR MULE) 7 Jabalpur, Dated : 20-11-2019 As prayed by Mr.M.A.Usmani, learned counsel for the appellant, list this case in the week commencing 09.12.2019.
(SMT. ANJULI PALO) JUDGE RM Digitally signed by RAJESH T MAMTANI Date: 22/11/2019 11:43:51