Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Uttarakhand - Subsection Section 17(1) in National Law University of Uttarakhand Act, 2011 (1)The Executive Council shall meet at least once in six months and not less than fifteen days notice shall be given for such meeting.
