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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(3) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(3)A copy of the application for renewal of license shall be sent simultaneously to the Chief Electrical Inspector to Government, Executive Engineer (R & B) and the Director-General of Fire Services or an Officer designated by him.