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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Himachal Pradesh - Subsection

Section 74(b) in Himachal Pradesh Co-Operative Societies Act, 1968

(b)is about to remove the whole or any part of his property from the jurisdiction of the Registrar; may, unless adequate security is furnished, direct a conditional attachment, and such attachment shall have the same effect as if made by a competent civil court.