Calcutta High Court (Appellete Side)
Sonam Tenzing Bhutia vs The State Of West Bengal & Anr on 7 April, 2022
Author: Bibek Chaudhuri
Bench: Bibek Chaudhuri
07.04.2022 Item No.45.
Suman Ct.42 CRR 2829 of 2005 Sonam Tenzing Bhutia Vs. The State of West Bengal & Anr. Mr. Sandipan Ganguly Mr. Arkadeb Bhattacharya ..for the petitioner Argument is heard. Judgement is reserved. (Bibek Chaudhuri, J.)