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Calcutta High Court (Appellete Side)

Sonam Tenzing Bhutia vs The State Of West Bengal & Anr on 7 April, 2022

Author: Bibek Chaudhuri

Bench: Bibek Chaudhuri

07.04.2022 Item No.45.

Suman Ct.42 CRR 2829 of 2005 Sonam Tenzing Bhutia Vs. The State of West Bengal & Anr. Mr. Sandipan Ganguly Mr. Arkadeb Bhattacharya ..for the petitioner Argument is heard. Judgement is reserved. (Bibek Chaudhuri, J.)