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State of Uttarakhand - Section

Section 9 in Swami Rama Himalayan University Act, 2012

9. University Open to all persons irrespective of class, caste, creed or.

- The University shall be open to all persons irrespective of class, caste, creed or gender :Provided that nothing in this section shall be deemed to prevent the University from making special provisions for admission to students of the gender State of Uttarakhand :Provided further that nothing in this section shall be deemed to require the University or Constituent Colleges or Regional Centres or Study Centres to admit in any course of study a larger number of students than may be determined by the Statutes.