Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 300 in The Income Tax Act, 2025 300. Application of other provisions of Act.Save as otherwise provided in this part, all other provisions of this Act shall apply to assessment made under this part.[Similar to Section 158BH from The Income Tax Act, 1961.-Also Refer]
