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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(m) in The Dibrugarh University Act, 1965

(m)to take receive, purchase, or hold property movable and immovable, and to grant demise, alienate, transfer or otherwise dispose of or administer or manage any such property for the purpose of the University under this Act,