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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(3)(h) in Amity university Act, 2014

(h)to recommend to the sponsoring society in consultation with the Visitor about the of the University if a situation arises where the the University is not possible' in spite of all efforts;