Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3)(b) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

(b)The Chief Information Security Officer shall also establish a process of sharing documented records of Cyber Security Operation Center (related to unauthorised access, unusual and malicious activity) of "Protected System" with National Critical Information Infrastructure Protection Centre(NCIIPC) to facilitate issue of guidelines, advisories and vulnerability, audit notes etc. relating to "Protected System".