Calcutta High Court
Narendra Kumar Berlia And Ors vs Om Prakash Berlia And Ors on 12 September, 2023
Author: I. P. Mukerji
Bench: I. P. Mukerji
OD-2 to 4
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
IA NO: GA/1/2022
APO/102/2022
[S.A.] WITH
CS/12/2009
NARENDRA KUMAR BERLIA AND ORS
VS
OM PRAKASH BERLIA AND ORS
APO/113/
VIJAY KUMAR BERLIA FOR SELF
AND AS KARTA OF GURDAYAL P
BERLIA HUF
VS
OM PRAKASH BERLIA FOR SELF
AND AS KARTA OF OM PRAKASH
BERLIA HUF
APO/52/2022
VIJAY KUMAR BERLIA
VS
OM PRAKASH BERLIA AND ORS.
Before:
The Hon'ble Justice I. P. MUKERJI
And
The Hon'ble Justice BISWAROOP CHOWDHURY
Date: 12th September, 2023
Appearance:
Mr. Sagar Bandopadhyay, Advocate
Mr. Lalit Baid, Advocate
Mr. M. P. Sahay, Advocate
Mr. Tamoghna Saha, Advocate
Ms. Saberi Saha, Advocate
for the appellant in APO 52/2022 &
respondent no. 3 in APO 102/2022
Mr. Aditya Kanodia, Advocate Ms. Suparna Sardar, Advocate for respondent nos. 4,5&6 in APO 102/2022 & respondent nos. 30,31&32 in APO 52/2022 Mr. Jishnu Saha, Sr. Advocate Appears Mr. Pranit Bag, Advocate Mr. Vikram Wadehra, Advocate Ms. Aasia Hasan, Adv.
2Mr. Devdutt Saha, Adv. Mr. Mayukh Roy, Advocate for the purchaser Mr. Varun Kedia, Advocate Mr. Yash Singhi, Advocate Mr. Avee Jaiswal, Advocate for respondent no. 3 in APO 52/2022 & respondent no. 15 in APO 102/2022 Mr. Sakya Sen, Advocate Mr. S. R. Kakrania, Advocate for respondent nos. 1 & 2 The Court: Hearing of this batch of appeals is rescheduled to 27th September, 2023 marked at 3:00 p.m. (I. P. MUKERJI, J.) (BISWAROOP CHOWDHURY, J.) cs