Delhi High Court - Orders
Pr. Commissioner Of Income Tax -8 vs Solaris Chemtech Ltd (Now Amalgated ... on 15 January, 2019
Author: Sanjiv Khanna
Bench: Sanjiv Khanna, Anup Jairam Bhambhani
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA No. 42/2017
PR. COMMISSIONER OF INCOME TAX -8 ..... Appellant
Through: Mr. Zoheb Hossain, Sr. Standing
Counsel.
versus
SOLARIS CHEMTECH LTD (NOW AMALGATED WITH
SOLARIS CHEMTECH INDUSTRIES LTD. ) ..... Respondent
Through: Ms. Neha Gupta, Adv.
CORAM:
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 15.01.2019 Adjournment slip has been circulated by the counsel for the respondent with no objection from the counsel for the appellant-Revenue.
Re-list on 9th April, 2019.
SANJIV KHANNA, J.
ANUP JAIRAM BHAMBHANI, J.
JANUARY 15, 2019/uj