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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(2)(d) in Rajasthan Ayurved Nursing Council Act, 2012

(d)to prescribe the date before which, the intervals at which, and the manner in which, accounts of the Council shall be prepared;