Bombay High Court
Jivan C. Patil vs Commissioner Of Central Excise, Raigad on 4 September, 2018
Bench: M.S. Sanklecha, Riyaz Iqbal Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CENTRAL EXCISE APPEAL NO. 171 OF 2017
Jivan C. Patil ....Petitioner
V/S
Commissioner Of Central Excise, Raigad ....Respondent
Mr Prakash Shah i/b PDS Legal for Appellant Mr Swapnil Bangur with Ms Ruju R Thakker for Respondent CORAM : M.S. SANKLECHA & RIYAZ IQBAL CHAGLA, JJ DATE : 4th September, 2018 P.C. :
Stand over to 11/09/2018 along with the ITXA Nos. 159/2017, 215/2017 & 216/2017.
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