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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in Agricultural Produce Cess Act, 1940.

(1)Central Government may, after consultation with the council , by notification in the Official Gazette , make [rules] [ For such rules, see Gazette of India, 1940, Pt. I, p.1353.] to carry out the purposes of the Act.