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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(2)(x) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(x)antecedents of domestic servants and others working for senior citizens shall be promptly verified, on the request of such citizens;