Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Odisha - Section

Section 483 in The Orissa Municipal Corporation Act, 2003

483. Registration of slum dwellers.

- The list so prepared shall be maintained and updated to include such other eligible persons in a register from time to time with the recommendation of the committees constituted under Sub-section (2) of Section 9 of the Act.