Supreme Court - Daily Orders
M. Abdul Latheef vs State Of Kerala on 17 January, 2014
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ITEM NO.9 Court No.4 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).10710/2013
(From the judgement and order dated 10/06/2013 in CRLRP No.2521/2012, of
The HIGH COURT OF KERALA AT ERNAKULAM)
M. ABDUL LATHEEF Petitioner(s)
VERSUS
STATE OF KERALA & ANR Respondent(s)
(With appln(s) for stay)
Date: 17/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE J. CHELAMESWAR
For Petitioner(s)
Mr. P.Vinay Kumar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Heard.
The special leave petition is dismissed.
| (DEEPAK MANSUKHANI) |(M.S. NEGI) | | Court Master | Assistant Registrar |