Karnataka High Court
M/S Telco Construction Co Ltd vs The Assistant Commissioner on 9 December, 2022
Bench: Alok Aradhe, H T Narendra Prasad
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RP No.95 of 2021
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 9TH DAY OF DECEMBER 2022
PRESENT
THE HON'BLE MR. JUSTICE ALOK ARADHE
AND
THE HON'BLE MR. JUSTICE H.T. NARENDRA PRASAD
REVIEW PETITION NO. 95 OF 2021
BETWEEN:
1. M/S TELCO CONSTRUCTION CO. LTD.,
(NOW KNOWN AS TATA HITACHI
CONSTRUCTION MACHINERY CO. PVT. LTD)
45, JUBILEE BUILDING, MUSEUM ROAD
BENGALURU-560025
REPRESENTED BY ITS
MANAGING DIRECTOR
SRI SANDEEP SINGH
AGED ABOUT 59 YEARS
Digitally signed by S/O SRI JOGINDER SINGH JOGI.
B A KRISHNA
KUMAR
Location: High ...PETITIONER
Court of Karnataka
(BY SRI. A. SHANKAR, SR. COUNSEL FOR
SRI. S. PARTHASARATHI, ADVOCATE)
AND:
1. THE ASSISTANT COMMISSIONER
OF INCOME-TAX OFFICER, CIRCLE-12(4)
NO.14/3, 4TH FLOOR
RASTROTHANABHAVAN
(OPP.RBI), NRUPATHUNGA ROAD
BENGALURU-560001.
...RESPONDENT
(BY SRI. E.I. SANMATHI, ADVOCATE FOR
SRI. K.V. ARAVIND, ADVOCATE)
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RP No.95 of 2021
THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 R/W SECTION 114 OF CPC, PRAYING TO REVIEW THE
JUDGMENT DATED 20/11/2020 PASSED IN ITA NO.101/2016.
PASS SUCH OTHER SUITABLE ORDERS AS THIS HON'BLE
COURT DEEMS FIT TO BE GRANTED ON THE FACTS AND
CIRCUMSTANCES OF THE CASE IN THE INTEREST OF JUSTICE
AND EQUITY.
THIS PETITION COMING ON FOR ADMISSION, THIS DAY,
ALOK ARADHE J., MADE THE FOLLOWING:
ORDER
This petition has been filed seeking review of the judgment dated 20.11.2020 passed in ITA No.101/2016.
2. After hearing learned counsel for the PARTIES, the order of which review is sought does not suffer from any infirmity nor any error apparent on the face of the record warranting interference of this court in exercise of review jurisdiction.
-3- RP No.95 of 2021Accordingly, the re-view petition fails and is hereby dismissed.
Sd/-
JUDGE Sd/-
JUDGE SS