Delhi High Court - Orders
N.D.M.C. Auto Workshop Employees ... vs Rajendra Prasad Sati , Director, New ... on 4 August, 2025
$~92
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 374/2019
N.D.M.C. AUTO WORKSHOP EMPLOYEES
ASSOCIATION .....Petitioner
Through: None.
versus
RAJENDRA PRASAD SATI , DIRECTOR, NEW DELHI
MUNICIPAL COUNCIL .....Respondent
Through: Mr. Tushar Sannu, Ms. Aqsa, Mr.
Navnit S. Pradhan, Ms. Zubeda
Begum, SC with Mr. Vanessa Singh
and Mr. Ayush Gandhi, Advs. for
NDMC.
Mr. Ankur Chhibber and Mr.
Anshuman Mehrotra, Advs. for R-2.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 04.08.2025 The Hon'ble Judge is on leave today. Re-notify on 10.12.2025.
BY ORDER (COURT MASTER) AUGUST 4, 2025 N.S. ASWAL This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/08/2025 at 21:57:18