Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] NCT Delhi - Subsection Section 61(4) in The Delhi Co-Operative Societies Act, 2003 (4)A copy of the inspection under this section shall be communicated to the cooperative society within a period of ninety days from the date of completion of such inspection.
