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[Cites 0, Cited by 0] [Section 239] [Entire Act]

State of Bihar - Subsection

Section 239(2) in The Bihar Municipal Act, 2007

(2)Parking fees at different rates for different types of vehicles, in different areas, for different times of the day, and for different durations may be levied at such rates as may be determined by the Municipality by Regulations from time to time.