Andhra Pradesh High Court - Amravati
Airbnb India Private Limited vs Goda Surya Narayan on 19 September, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.C.R.P.No.2119 of 2025
PROCEEDING SHEET
Office
Sl.No. DATE ORDER
Note
02. 19.09.2025 RRR,J
Sri S. Rajan, learned counsel undertakes
to file vakalat on behalf of the 1st respondent
and seeks time.
Post on 10.10.2025.
_______ RRR,J KPV