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Andhra Pradesh High Court - Amravati

Airbnb India Private Limited vs Goda Surya Narayan on 19 September, 2025

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                 MAIN CASE No.C.R.P.No.2119 of 2025
                             PROCEEDING SHEET
                                                                     Office
Sl.No.    DATE                        ORDER
                                                                     Note
02.      19.09.2025 RRR,J

                         Sri S. Rajan, learned counsel undertakes
                   to file vakalat on behalf of the 1st respondent

and seeks time.

Post on 10.10.2025.

_______ RRR,J KPV