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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1)(a) in GUJARAT LEGISLATIVE ASSEMBLY MEMBERS' PENSION ACT, 1984

(a)is elected to the office of the President or Vice-president of India or is appointed to the office of the Governor of any State or the Administrator of any Union Territory: or