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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(m) in The Maharashtra Lifts, Escalators and Moving Walks Act, 2017

(m)"lift car" means the cage or car of a lift used whether for the conveyance of passengers or goods or both or automobiles and includes the floor or platform, car frame, sling and enclosing body work including roof and door or doors ;