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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Kerala - Subsection

Section 31(2)(iii) in A.P.J. Abdul Kalam Technological University Act, 2015

(iii)Tour Principals of affiliated colleges, out of which one shall be from Government colleges, one from Government controlled self financing colleges, one from unaided colleges and one from aided colleges, nominated by the Board of Governors on the recommendation of the Vice-Chancellor;