Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 3(2)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(2)(x) in The Delhi Water Board Act, 1998

(x)A member (Administration) to be nominated by Government drawing pay in the scale not less than that of a joint Secretary to the Government of India, having specialised knowledge and practical experience of personnel and administrative matters.