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State of Tamilnadu - Section

Section 25 in The Tamil Nadu Buildings (Lease and Rent Control) Rules, 1974

25. Time-limit for bringing the legal representative on record in proceedings.

- Every application for making the legal representative or representatives of a deceased person, party to a proceeding under the Act shall be preferred within one month from the date of the death of the person concerned or the date of having knowledge of the death of the person concerned.