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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(1) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(1)The Council shall, as soon as may be, constitute from amongst its members as provided in sub-section (2), an Executive Committee and other Committees for such general or special purposes and for such tenure as the Council considers necessary for carrying out its functions under this Act.