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[Cites 0, Cited by 0] [Section 427] [Entire Act]

State of Jharkhand - Subsection

Section 427(1) in Bihar Education Code, 1961

(1)Educational and cultural functions. - These include dramatic performances, variety shows, non-commercial film shows, folk dances, classical dances, sport meets conference, seminar, training courses, physical cultural corps, Kavi Sammelans, Mushaearas and similar other activities which can be classified as educational and cultural. There should be no objection to the functions of this kind being held in educational institutions with the permission of the Head of the institution who may give permission provided that the programme does not dislocate the programme of the institution itself. The Head of the institution should also obtain an assurance in writing from the organisers of the functions to the effect (i) that the functions would not be of political character (ii) that it would not hurt the religious or moral sentiments of any faith or community, (iii) that it would not encourage indiscipline or immorality, and (iv) that no damage would be caused to the premises, furniture or equipments of the institutions. Typed copies of such assurances may be kept ready by the Head of the institution for obtaining the signature of the sponsors. The Head of the institution should immediately on giving such permission, inform the Secretary and President of the Managing Committee or the Governing Body, as the case may be.