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[Cites 0, Cited by 109] [Entire Act]

Union of India - Section

Section 71 in The Customs Act, 1962

71. Goods not to be taken out of warehouse except as provided by this Act.

- No warehoused goods shall be taken out of a warehouse except on clearance for home consumption or re-exportation, or for removal to another warehouse, or as otherwise provided by this Act.