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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(2) in The Bihar Motor Transport Workers Rules, 1962

(2)The furniture, utensils and other equipment shall be maintained in a clean and hygienic condition. The service counter shall have a top of smooth and impervious material. Suitable facilities including an adequate supply of hot water shall be provided for the cleaning of utensils and other equipment.