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State of Rajasthan - Section

Section 10 in The Rajasthan Lands Special Irrigation Charges Rules, 1954

10. Distribution of demand slips.

- As soon as the demand statements in respect of betterment charges or acreage rates for any village are completed, the copies of demand slips meant for assesses will be sent to the Patwari who will distribute them amongst assessees or failing them their recognised agents or an adult male member of the family of an assessee within 5 days of receipt. The acknowledgements of assessees for demand slips shall be submitted by the Patwari to the Divisional Canal Officer under a registered post or through the Tehsildar concerned within 10 days of their receipt.