Punjab-Haryana High Court
Palam Vihar Residents Association ... vs State Of Haryana And Others on 31 August, 2012
Bench: Jasbir Singh, Rakesh Kumar Jain
In the High Court of Punjab and Haryana, at Chandigarh
In Civil Writ Petition No. 6075 of 2006
Date of Decision: 31.8.2012
Palam Vihar Residents Association (Registered)
... Petitioner
Versus
State of Haryana and Others
... Respondents
CORAM: Hon'ble Mr. Justice Jasbir Singh, Acting Chief Justice.
Hon'ble Mr. Justice Rakesh Kumar Jain.
Present: Mr. Raj Mohan Singh, Advocate for the petitioner.
Mr. B.S. Rana, Additional Advocate General, Haryana, for respondents No.1, 2, 4 and 6.
Mr. Gitish Bhardwaj, Advocate for Mr. Arun Walia, Advocate for respondents No.3, 7 and 8.
None for respondents No. 5 and 9.
Jasbir Singh, Acting Chief Justice (Oral) Status Report filed in Court by way of affidavit of Anil Maken, Executive Engineer, HUDA Division No. II, HUDA, Gurgaon, has been placed on record.
If any direction issued by this Court on 30.4.2012 remains to be complied with, counsel for the petitioner is permitted to move this Court under the appropriate proceedings, if so desired.
Since the writ petition is already disposed of, no further order in the matter is required to be passed.
(Jasbir Singh) Acting Chief Justice (Rakesh Kumar Jain) Judge August 31, 2012 "DK"