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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(16) in Gujarat Electricity Regulatory Commission (Establishment of Forum for Redressal of Grievances of the Consumers) Regulations, 2004

(16)For interest of assignee of land revenue: -In suits for the interest of an assignee of land revenue, thirty times his net profits as such for the year next before the date of presenting the plaint;