Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 51] [Entire Act] Bombay Presidency - Subsection Section 51(1) in The Bombay University Act, 1974 (1)All colleges within the University area, which are admitted to the privileges of the University, and all colleges within the said area which may hereafter be affiliated to the University, shall be the constituent Colleges of the University.
